Supreme Court - Daily Orders
Mohd. Sahul Hamid vs Chamru Ram Karma on 10 July, 2019
Bench: D.Y. Chandrachud, Sanjay Kishan Kaul
ITEM NO.301 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35351/2016
(Arising out of impugned final judgment and order dated 15-09-2016
in WPPIL No. 53/2014 passed by the High Court of Chhatisgarh at
Bilaspur)
MOHD. SAHUL HAMID & ORS. Petitioner(s)
VERSUS
CHAMRU RAM KARMA & ORS. Respondent(s)
(IA No. 71067/2018 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 7049/2017 (IV-A)
Diary No(s). 38742/2017 (IV-A)
(IA No. 58330/2018 - CONDONATION OF DELAY IN FILING, IA No.
58332/2018 - CONDONATION OF DELAY IN REFILING, IA No. 58335/2018 -
EXEMPTION FROM FILING O.T.)
Date : 10-07-2019 This matter was called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Counsel for the parties:-
Mr. Arijit Prasad, Sr. Adv.
Dr. Rajesh Pandey, Adv.
Ms. Aswathi M.K., AOR
Ms. Jaikriti S. Jadeja, AOR
Mrs. Taruna Singh Gohil, AOR
Ms. Nabila Hasan, Adv.
Mr. Satya Mitra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified The Registry is directed to list the Special Leave Petitions Digitally signed by MANISH SETHI Date: 2019.07.11 before the Regular Bench. 17:44:31 IST Reason:
(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER