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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6)(c) in The Andhra Pradesh Value Added Tax Act, 2005

(c)Any transaction in connection with commencement or incidental or ancillary to the commencement or closure of such trade, commerce, manufacture, adventure or concern.