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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(5)(a) in The Bombay Smoke-Nuisances Act, 1912

(a)when used in reference to a furnace, [flue or chimney] [The words 'flue or chimney' were inserted, by Bombay 10 of 1999, Section 2(2).], includes any agent or lessee using the furnace, [flue or chimney] [The words 'flue or chimney' were inserted, by Bombay 10 of 1999, Section 2(2).], and any foreman or other person superintending the working of the furnace, [flue or chimney] [The words 'flue or chimney' were inserted, by Bombay 10 of 1999, Section 2(2).];