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State of Rajasthan - Section

Section 5 in Rajasthan Disposal of Surplus Evacuee Property Rules, 1975

5. Publication of lists.

- At least 10 days before the date of auction the Settlement Commissioner shall publish the list of properties proposed to be auctioned in a recognised local news paper specifying therein place and date and time of the auction. A copy of the said notice shall also be pasted on the notice board of the concerned Panchayat and on the notice board of the office of the concerned Managing Officer and another copy shall be pasted at a prominent place on the concerned property.