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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(1)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(i)to consider and forward its observation to the Academic Council on any proposal to amend the schemes of the final Examination as set out from time to time;