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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(14) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(14)'fragment' means a plot of land of less extent than the appropriate standard area determined under this Act:Provided that no plot of land shall be deemed to be a fragment by reason of any diminution in its area by diluvion;