Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(3) in Kerala Irrigation and Water Conservation Act, 2003 (3)Where the cost of materials is not paid within the period specified in sub-section (1), it shall bear interest at the rate of 12% per annum.
