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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(3)All such officers and the police personnel posted for election duty shall be deemed to be on deputation to the State Election Commission for the period commencing on and from the date of preparation of voters list till its completion and from the date of notification calling for such election and ending with the date of completion of such election and shall, during that period, be subject to the control, superintendence of the State Election Commission.