Supreme Court - Daily Orders
Nisha Ranjan vs Saurabh Ranjan on 6 August, 2019
Bench: Indu Malhotra, Sanjiv Khanna
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition (Civil) No. 977 OF 2018
NISHA RANJAN Petitioner(s)
VERSUS
SAURABH RANJAN Respondent(s)
O R D E R
1. Service is complete on the respondent. No one has entered appearance on behalf of the respondent.
2. We have heard learned counsel for the petitioner.
3. Having regard to the grounds on which transfer has been prayed for, we are satisfied that it is a fit case for transfer as prayed for. Therefore, Divorce Petition bearing HMA No. 213 of 2018 titled as “Saurabh Ranjan Vs. Nisha Ranjan” pending before Court of the Principal Judge, Family Court, Mohali, Punjab is ordered to be transferred to the Signature Not Verified Family Digitally signed by Court, Meerut, U.P. NEELAM GULATI Date: 2019.08.07 15:37:08 IST Reason:
4. The Transfer Petition is allowed accordingly. 2
5. After transfer of the petition, the transferee Court is directed to make all endeavour either for amicable settlement or for early decision in the matter without unnecessary adjournments.
.............................J. ( INDU MALHOTRA) .............................J. (SANJIV KHANNA) NEW DELHI AUGUST 06, 2019 3 ITEM NO.23 COURT NO.14 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 977/2018 NISHA RANJAN Petitioner(s) VERSUS SAURABH RANJAN Respondent(s) (FOR ADMISSION and IA No.81650/2018-EX-PARTE STAY and IA No.81651/2018-EXEMPTION FROM FILING O.T. IA No. 16070/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 81650/2018 - EX-PARTE STAY) Date : 06-08-2019 This matter was called on for hearing today. CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MR. JUSTICE SANJIV KHANNA For Petitioner(s) Ms. Manjeet Kirpal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (SIGNED ORDER IS PLACED ON THE FILE)