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State of Uttar Pradesh - Section

Section 103 in U.P. Zila Panchayats Service Rules, 1970

103. Seeking employment elsewhere.

- No servant shall apply for any post under any authority except by making an application through proper channel nor shall any servant apply or enter into negotiations for his employment on any post not under any Government in the Indian Union except after obtaining through proper channel previous permission in writing from the State Government.