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Union of India - Section

Section 85 in The Bombay Reorganisation Act, 1960

85. Amendment or article 371 of the Constitution.-

As from the appointed day, in article 371 of the Constitution, in clause (2)-
(a)for the words "the State of Bombay", the words "the State of Maharashtra or Gujarat" shall be substituted; and
(b)for the words "the rest of Maharashtra", the words "and the rest of Maharashtra or, as the case may be," shall be substituted.