Punjab-Haryana High Court
Lachhman Dass And Others vs State Of Punjab And Another on 17 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 2190 of 2007 (O&M)
Lachhman Dass and others ..... Appellants
vs
State of Punjab and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Gurvinder Pal Singh Gujral, Advocate for Mr. H. S. Rakhra, Advocate, for the appellants.
Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Mr. H. S. Riar, Senior Advocate with Mr. Sameer Sachdeva, Advocate, for Punjab State Agricultural Marketing Board.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 317 of 2004 - Smt. Shanti Devi vs The Collector and others.
17.2.2009 ( Rajesh Bindal) vs. Judge