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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(iii) in Tamil Nadu Village Panchayats (Devolution and Delegation of President's Function) Rules, 1999

(iii)enter into contract on behalf of the village panchayat and withdraw any money belonging to the village panchayat by means of cheque except salary bills and electricity consumption charges;