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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Madhya Bharat - Subsection

Section 2(2)(b) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

(b)to report himself at the times and at the places and in the manner specified in the order; or