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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(3)If an employee loses his leave book, the employer shall provide him with a duplicate copy, on payment often parse, and the particulars shall be copies, in it from the record of the employer.