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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 11 November, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-1
                               ORDER SHEET

                            IA No.GA 5 of 2022
                                    IN
                           CS-COM 299 of 2024
                         (Old No.CS 170 of 2021)
                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION


             VHYOM MINES AND MINERALS PRIVATE LIMITED
                               VS.
                  ALOKE STEELS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 11th November, 2025.

Mr. Shaunak Mitra, Mr. Pallab Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.

Mr. Anuj Singh, Ms. Amrita Pandey, Ms. Sayanwita Auddya, Advocates for the plaintiff.

The Court : The parties have substantially concluded the hearing.

The matter will appear on 8th December, 2025 for any further clarification or any supplemental arguments by the parties to that which have already been made.

(ARINDAM MUKHERJEE, J.) pa