Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 11 November, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-1
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 11th November, 2025.
Mr. Shaunak Mitra, Mr. Pallab Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.
Mr. Anuj Singh, Ms. Amrita Pandey, Ms. Sayanwita Auddya, Advocates for the plaintiff.
The Court : The parties have substantially concluded the hearing.
The matter will appear on 8th December, 2025 for any further clarification or any supplemental arguments by the parties to that which have already been made.
(ARINDAM MUKHERJEE, J.) pa