Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 9 Ors on 29 May, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/3
GAHC010256542022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/391/2022
MAHMUD HUSSAIN AND ANR.
S/O MUKTAR HUSSAIN, A RESIDENT OF VILL.- NO. 3 CHIKANMATI, P.O.
BECHIMARI, DIST.- DARRANG, ASSAM, PIN- 784514.
2: ABDUL KARIM
S/O- AHAJUDDIN AHMED
A RESIDENT OF VILL.- BARUAJHAR
P.O. BECHIMARI
DIST.- DARRANG
ASSAM
PIN- 784514
VERSUS
THE STATE OF ASSAM AND 9 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT, DISPUR, GUWAHATI- 6.
2:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF EXECUTIVE OFFICER
DARRANG ZILLA PARISHAD
DARRANG
MANGALDOI
P.O. AND P.S. MANGALDOI
DISTRICT- DARRANG
ASSAM
PIN- 784115.
4:THE CHAIRMAN
Page No.# 2/3
DARRANG ZILLA PARISHAD
DARRANG
MANGALDOI
PO. AND P.S. MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784115.
5:THE EXECUTIVE OFFICER
BECHIMARI ANCHALIK PANCHAYAT
P.O.- BECHIMARI
DIST.- DARRANG
ASSAM PIN-784115.
6:THE PRESIDENT
BECHIMARI ANCHALIK PANCHAYAT
P.O.- BECHIMARI
DIST.- DARRANG
ASSAM PIN- 784115.
7:OMAR ALI
S/O NASHER ALI
VILL- BECHAMARI
DIST- DARRANG
ASSAM PIN- 784514.
8:AMIJUL HAQUE
S/O LATE AHAMMAD ALI
VILLAGE NO. 5
BARUAJHAR
P.O- CHAKRABASH
DIST- DARRANG
ASSAM PIN- 784116.
9:SHORAB ALI
S/O NASHER ALI
VILLAGE-BECHAMARI
DISTRICT- DARRANG
ASSAM
PIN- 784514.
10:ABDUL SAMAD
S/O NASHER ALI
VILLAGE- BECHAMARI
DIST- DARRANG
ASSAM
PIN-784514
Page No.# 3/3
For the appellants : Mr. L. Sangtam, Advocate
For the respondents :Mr. K. Konwar,
Advocate for respondent Nos.1,2,3,4,5,
-BEFORE-
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 26-05-2023 List after one week, as prayed.
JUDGE CHIEF JUSTICE Comparing Assistant