Section 58(2)(iii) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(iii) in The Government Of Union Territories Act, 1963

(iii)the Administrator may employ any such officer or other employee in the discharge of such functions as the Administrator may think proper and every such officer or other employee shall discharge those functions accordingly;

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Union of India - Subsection

Section 58(2)(iii) in The Government Of Union Territories Act, 1963