Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] NCT Delhi - Subsection Section 88(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (2)At every relief of any gate-keepers, note of the hours of such relief shall be recorded and signed by both the relieved and relieving Officer.(H)Gate-Keeper
