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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3)(a) in The Orissa Ayurvedic Medicine Act, 1960

(a)all the members of the Council or the Faculty shall, from a date to be specified in the order, vacate their offices as such members ;