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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(c)"Members then on the roll" means the total strength of members having right to vote excluding the seats which are vacant;