Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(11) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(11)Locomotive used for pulling or pushing wagons shall be maintained in good repair and working order.