Supreme Court - Daily Orders
Land And Building Department vs Alok Kumar on 17 April, 2023
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.29 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15623/2022
(Arising out of impugned final judgment and order dated 25-08-2015
in WP(C) No. 4566/2015 passed by the High Court Of Delhi At New
Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
ALOK KUMAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.1011/2023-CONDONATION OF DELAY IN
FILING and IA No.1015/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.1017/2023-EXEMPTION FROM FILING O.T.
and IA No.1014/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 17-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Archana Kumari, Adv.
Mr. Rajiv Ranjan, Adv.
For Respondent(s) Ms. Niharika Ahluwalia, AOR
Mr. Ishaan Sharma, Adv.
Mr. Arpit Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Put up on 21.08.2023.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.04.19 15:26:45 IST Reason: