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Supreme Court - Daily Orders

Land And Building Department vs Alok Kumar on 17 April, 2023

Author: M.R. Shah

Bench: M.R. Shah

     ITEM NO.29                          COURT NO.4                 SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15623/2022

     (Arising out of impugned final judgment and order dated 25-08-2015
     in WP(C) No. 4566/2015 passed by the High Court Of Delhi At New
     Delhi)

     LAND AND BUILDING DEPARTMENT & ANR.                             Petitioner(s)

                                                VERSUS

     ALOK KUMAR & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.1011/2023-CONDONATION OF DELAY IN
     FILING and IA No.1015/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.1017/2023-EXEMPTION FROM FILING O.T.
     and IA No.1014/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 17-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)             Mr. Atul Kumar, AOR
                                   Ms. Archana Kumari, Adv.
                                   Mr. Rajiv Ranjan, Adv.

     For Respondent(s)             Ms. Niharika Ahluwalia, AOR
                                   Mr. Ishaan Sharma, Adv.
                                   Mr. Arpit Sharma, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Put up on 21.08.2023.

(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.04.19 15:26:45 IST Reason: