Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tripura - Subsection Section 3(3) in Tripura Buildings (Lease and Rent Control) Act, 1975 (3)The Accommodation Controller shall exercise his powers and perform his functions subject to such general directions as the State Government may issue.
