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Union of India - Section

Section 13 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

13. Dock Masters to do duties at Shore Station.

- The Dock Masters at various shore stations shall perform their duties, in rotation for such periods as may from time to time be ordered by the Deputy Conservator. The Dock Master at the control station shall perform such duties, including control of the Vessel Traffic Service Station, as may be specified by the Deputy Conservator.