Section 2(11) in The Punjab Registration of Money Lenders Act, 1938
(11)"Trader" means a person who in the regular course of business; buys and sells goods or other property, whether moveable or immoveable and shall include-a wholesale or retail merchant;a commission agent;a broker;a manufacturer;a contractor; a factory owner;but shall not include a person who sells only his own agricultural produce or cattle; or buys agricultural produce or cattle for his own use.
