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State of Uttar Pradesh - Section

Section 68 in Regulations Under the U.P. Intermediate Education Act, 1921

68. A Character Roll and a Service Book shall be maintained for every employee. The Form of Character Roll shall be given as in Appendix "C". r`rh; rFkk pqrFkZ Js.kh deZpkfj;ksa ds lEcU/k esa lsokiath pfj=&iath mlh izi= esa j[kh tk;xh tks jktdh; mPprj ek/;fed fo|ky;ksa ds lei{kh; deZpkfj;ksa ds fy;s fu/kkZfjr gSA