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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1)(g) in The Central Motor Vehicles Rules, 1989

(g)road-worthiness certificate in Form 22 from the manufacturers, [Form 22-A from the body builders] [Added by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).];