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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(i) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(i)Members who are Government servants may draw the travelling and halting allowances which they may be entitled for travelling on official duties according to their grades under the Bombay Civil Services Rules, 1959.