Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2)(ii) in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 (ii)Arrears relating to contribution towards provident fund/contributions under the Employees' State Insurance Act, 1948 payable by the owner.