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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(31) in The West Bengal University of Technology Act, 2000

(31)to do all such acts as may be necessary for, of incidental to, the exercise of all or any of the powers of the University and as may be conducive to the promotion of all or any of the objects of the University.