Section 18(5) in The Merchant Shipping (Crew Accommodation) Rules, 1960
(5)Any of the equipment referred to in clauses (b), (c), (d), (m) and (n) of sub-rule (4) of this rule may be provided in a day room available for the sole use of the officers concerned, instead of in their sleeping rooms. Any of the equipment referred to in clauses. (k) to (i) inclusive, of the said sub-rule may be provided in washing accommodation appropriated for the exclusive use of one officer instead of in the sleeping room of that officer.
