Section 11N(3) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979
(3)Provisional occupation certificate (in case of residential plots) pending the issue of final certificate may be issued for a period not exceeding six months in case where one habitable room, a kitchen and a toilet forming a part of the submitted plan is completed. However, a minimum of 25% of the ground coverage shall have to be constructed.
