Delhi High Court - Orders
Shashi Grover vs Bhawna Grover & Anr on 12 September, 2023
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12587/2019
SHASHI GROVER ..... Petitioner
Through: Mr. M. Tarique Siddiqui, Mr. Fajallu
Rehman, Mohd. Bilal and Ms.
Jyotsana Bhardwaj, Advs.
versus
BHAWNA GROVER & ANR ..... Respondents
Through: Ms. Usha Mann, Ms. Vijayata M.
Bhalla and Mr. Virendra Singh, Advs.
for R-2.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 12.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. The record shows that written submissions have since been filed by the parties in the year 2020.
2. Learned Counsel for the parties seek and are granted time to file their updated written synopsis not exceeding three pages each, at least one week before the next date of hearing, along with compilations of judgments, if any, they wish to rely upon.
2.1 All judgments sought to be relied upon by the learned Counsel for the parties shall be filed with an index which also sets out the relevant paragraph numbers and the proposition of law that it sets forth.
3. List on 11.12.2023.
4. In the meantime, at the request of the learned Counsel for the parties the matter is referred to Mediation under the aegis of the Delhi High Court W.P.(C) 12587/2019 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:42:47 Mediation and Conciliation Centre.
4.1 The parties and/or their authorised representative be present before the Delhi High Court Mediation and Conciliation Centre on 19.09.2023 at 04:00 PM.
5. Let a senior mediator be appointed in the matter who shall file its report before the next date of hearing.
6. In the event, the mediation is unsuccessful, learned Counsel for the Petitioner shall file a convenience compilation in consultation with the learned Counsel for the Respondents at least one week before the next date of hearing.
TARA VITASTA GANJU, J SEPTEMBER 12, 2023/r Click here to check corrigendum, if any W.P.(C) 12587/2019 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:42:47