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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(1)The Secretary or any other officer authorised in this behalf by the Board shall, on an application from a registered female manual worker, sanction assistance as follows:-
(i) Delivery - Rs. 6,000 (at Rs. 1,000 per month for sixmonths).  
(ii) Miscarriage - Rs. 3,000  
(iii) Termination - Rs. 3,000