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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 100 in The Manipur Municipalities Act,1994.

100. Procedure for imposing taxes, recovery of claims, etc.-

The various procedure that may be prescribed by the Government from time to time will be followed for imposing and recovery of tax, tolls, fees and rates under this Act. CHAPTER IX Recovery Of Municipal Claims