Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 7 February, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~3 and 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 802/2021
VIRGO SOFTECH LTD ..... Petitioner
Through Mr. Akhil Sachar and Ms.
Sunanda Tulsyan, Mr. Navin Bainsla and
Mr. Sangram Singh Advs
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHONOLOG Y ..... Respondent
Through Ms. Bharathi Raju, Adv.
+ ARB.P. 804/2021
VIRGO SOFTECH LTD ..... Petitioner
Through Mr. Akhil Sachar and Ms.
Sunanda Tulsyan, Mr. Navin Bainsla and
Mr. Sangram Singh Advs
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHONOLOG Y ..... Respondent
Through Ms. Bharathi Raju, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 07.02.2022 (By video conference on account of COVID-19)
1. Learned counsel for the respondent seeks and is granted four weeks further and final opportunity to file the reply with advance copy to learned counsel for the petitioner, who may file rejoinder thereto, if any, before the next date of hearing.
Signature Not Verified Digitally Signed ARB.P. 802/2021 and contd. matter Page 1 of 2 By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:452. Renotify on 22nd April, 2022.
C. HARI SHANKAR, J FEBRUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed ARB.P. 802/2021 and contd. matter Page 2 of 2 By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:45