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Delhi High Court - Orders

Virgo Softech Ltd vs National Institute Of Electronics And ... on 7 February, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~3 and 4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 802/2021
                                VIRGO SOFTECH LTD                   ..... Petitioner
                                             Through    Mr. Akhil Sachar and Ms.
                                             Sunanda Tulsyan, Mr. Navin Bainsla and
                                             Mr. Sangram Singh Advs

                                                     versus

                                NATIONAL INSTITUTE OF ELECTRONICS AND
                                INFORMATION TECHONOLOG Y           ..... Respondent
                                             Through   Ms. Bharathi Raju, Adv.

                          +     ARB.P. 804/2021
                                VIRGO SOFTECH LTD                   ..... Petitioner
                                             Through    Mr. Akhil Sachar and Ms.
                                             Sunanda Tulsyan, Mr. Navin Bainsla and
                                             Mr. Sangram Singh Advs

                                                     versus

                                NATIONAL INSTITUTE OF ELECTRONICS AND
                                INFORMATION TECHONOLOG Y             ..... Respondent
                                             Through   Ms. Bharathi Raju, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                            ORDER

% 07.02.2022 (By video conference on account of COVID-19)

1. Learned counsel for the respondent seeks and is granted four weeks further and final opportunity to file the reply with advance copy to learned counsel for the petitioner, who may file rejoinder thereto, if any, before the next date of hearing.

Signature Not Verified Digitally Signed ARB.P. 802/2021 and contd. matter Page 1 of 2 By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:45

2. Renotify on 22nd April, 2022.

C. HARI SHANKAR, J FEBRUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed ARB.P. 802/2021 and contd. matter Page 2 of 2 By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:45