Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Indian Tramways Act, 1886 (2)[ This Act may by notification in the Official Gazette be extended to the whole or any part of the said territories by the State Government concerned.] [Substituted by the A.O. 1937, for sub-section 2 (1.4.1937).]
