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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(10)(b) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(b)notwithstanding anything contained in any other law for the time being in force, to ensure that private universities collect only such lees and other charges, which cover the cost of education imparted by them and also give a reasonable surplus to enable them to maintain assets and carryout further expansion;