Supreme Court - Daily Orders
Tmt. S. Umamaheshwari vs The High Court Of Judicature At Madras on 1 May, 2018
Bench: Adarsh Kumar Goel, Indu Malhotra
ITEM NO.12 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11726/2018
(Arising out of impugned final judgment and order dated 22-12-2017
in WP No. 29895/2015 passed by the High Court Of Judicature At
Madras)
TMT. S. UMAMAHESHWARI Petitioner(s)
VERSUS
THE HIGH COURT OF JUDICATURE AT MADRAS & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.54614/2018-CONDONATION OF DELAY
IN FILING and IA No.54615/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 01-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Paramjit Singh Patwalia,Sr.Adv.
Mr. Edwin Prabhakar,Adv.
Mr. S. Gowthaman, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the petitioner. Delay condoned.
We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall also stand disposed of.
Signature Not Verified Digitally signed by MADHU BALA Date: 2018.05.02(MADHU BALA) 15:42:55 IST Reason: (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER