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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in U.P. Fisheries (Development and, Control) Rules, 1954

(5)The arrangement and operation of Uttar Pradesh Fishermen Welfare Fund would be done by the Managing Committee. The Managing Committee would be as follows:-
(a) Agriculture Production Commissioner Chairman
(b) Additional Chief Secretary/ Principal Secretary/Secretary, Fisheries Vice Chairman
(c) Director, Fisheries Member Secretary
(d) Additional Chief Secretary/ Principal Secretary/Secretary, Finance Department or officer nominated by him Member
(e) Chief Engineer or Executive Engineer of PublicWorks Department nominated by Additional Chief Secretary/Principal Secretary/Secretary of Public Works Department Member
(f) Managing Director, Uttar Pradesh Matsya VikasNigam Limited, Lucknow. Member
(g) Managing Director, Uttar Pradesh Matsya JiviSahkari Sangh Limited, Lucknow Member
(h) Finance and Accounts Officer, FisheriesDirectorate and Treasurer Member