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Patna High Court - Orders

Dr.Himanshu Bhushan vs The T.M.Bhagalpur University & on 4 May, 2010

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    CWJC No.3616 of 2010
                                   DR.HIMANSHU BHUSHAN
                                             Versus
                          THE T.M.BHAGALPUR UNIVERSITY & ORS.
                                           -----------

3   04.05.2010

Learned counsel for the petitioner is present.

Learned counsel appearing for the respondent- University as also the State prays for four weeks' time to file their respective counter affidavits.

As prayed for, put up this matter after four weeks within first forty cases side by side of C.W.J.C. No. 7402 of 2010.

Manish/- ( Shailesh Kumar Sinha,J.)