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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(b) in Uttrarakhand Waqf Rules, 2017

(b)For the election of Muslim Members of State Legislature under Section 4()(b)(ii) of the Act, from the Secretary, Legislative Assembly/Council;