Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(6) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010 (6)There may be representation of the Scheduled Castes, the Scheduled Tribes, women and differently abled lawyers in the panel.
