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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(3)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)such tendered ballot paper and its counterfoil shall be endorsed on the back with the word "Tendered ballot paper" by the Presiding Officer in his own hand and signed by him.