Section 20(1)(ii) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)

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State of Jammu-Kashmir - Subsection

Section 20(1)(ii) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)

(ii)in the Frontier District of Ladakh and Bunji Illaqa, not more than one-fourth in the aggregate of the area shown against a member of an agricultural class on (i) 2nd October, 1934 and

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State of Jammu-Kashmir - Subsection

Section 20(1)(ii) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)