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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1)(h) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(h)participating in the pre-release programme and helping the juvenile or the child to establish contacts which can provide emotional and social support to juvenile or child after their release ;