Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1) in The Oil Mines Regulations, 2017

(1)The casing line shall be visually examined by a competent person once at least in every seven days and the condition of the wire as to wear, corrosion, brittleness and fracture shall be noted, and a report of every such examination shall be recorded by the person who made the examination.