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State of Telangana - Section

Section 1D in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

1D. [ The Office of the Leader of the Opposition in the [Telangana] [Entry 1-D inserted by Act No.13 of 1978.] Legislative Assembly [or in the Legislative Council] [Added by Act No.20 of 2007] ].