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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Disaster Management (National Institute Of Disaster Management) Rules, 2006

(4)Save as otherwise provided in this sub-rule, the term of office of-
(a)an ex officio member of the institute shall continue so long as he holds the office by virtue of which he is such a member; and
(b)a nominated member of the institute shall be two years from the date of his nomination:
Provided that a member other than an ex officio member of the institute may resign from the office of such member, by writing under his hand addressed to the Central Government, but he shall continue in office until his resignation is accepted by the Government.